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Jagdish And Ors vs Shri Kumar Pal Gautam And Ors
2021 Latest Caselaw 15678 Raj

Citation : 2021 Latest Caselaw 15678 Raj
Judgement Date : 18 October, 2021

Rajasthan High Court - Jodhpur
Jagdish And Ors vs Shri Kumar Pal Gautam And Ors on 18 October, 2021
Bench: Vijay Bishnoi, Sudesh Bansal

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Contempt No. 162/2018

Jagdish And Ors

----Petitioner Versus Shri Kumar Pal Gautam And Ors

----Respondent

For Petitioner(s) : Mr. Mahaveer Bishnoi For Respondent(s) : Ms. Rekha Borana, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

18/10/2021

Learned counsel Ms. Rekha Borana, AAG has submitted that

the compliance report has already been filed by the

Superintendent of Police, Nagaur.

Copy of the compliance report be supplied to counsel for the

petitioner.

List on 21.10.2021.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

14-mohit/-

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