Citation : 2021 Latest Caselaw 15671 Raj
Judgement Date : 18 October, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 5585/2021
1. Pooja Rinwa W/o Ajit Raliya, Aged About 21 Years, D/o Kishana Ram, R/o Jaton Ka Bas Khavi Jodha Dugoli, District Nagaur. Presently R/o Ward No. 2 Village And Post Dharna District Nagaur.
2. Ajit Raliya S/o Dula Ram Raliya, Aged About 23 Years, R/o Ward No. 2 Village And Post Dharna District Nagaur.
----Petitioners Versus
1. State Of Rajasthan, Through Chief Secretary, Ministry Of Home Affairs, Jaipur (Rajasthan)
2. The Superintendent Of Police, Nagaur.
3. The Station House Officer, Jayal, District Nagaur.
4. Kishana Ram S/o Nimba Ram, R/o Jaton Ka Bas Khan Jodha Dugoli, District Nagaur.
5. Sampat Ram S/o Munsi Ram, R/o Village And Post Dugastao District Nagaur.
6. Rakesh Iamror S/o Bhanwara Ram, R/o Village And Post Jayal, District Nagaur.
7. Suresh S/o Sohana Ram, R/o Village And Post Loroli Kala District Nagaur.
----Respondents
For Petitioner(s) : Mr. Niranjan Patel For Respondent(s) : Mr. Gaurav Singh, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order
18/10/2021
Counsel for the petitioner does not want to press the mics.
Petition.
Accordingly, Criminal Misc. Petition is dismissed as
withdrawn.
(PANKAJ BHANDARI),J
Arti Sharma/57
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!