Gayatri Gram Vikas Sansthan vs State Of Rajasthan
2021 Latest Caselaw 15602 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 14208/2021

Gayatri Gram Vikas Sansthan, House No. 401, Indra Colony, Near General Hospital, Nalwa, Dungarpur, Through Its President, Bada Katara S/o Kachra Katara, Age - 75 Years, Residentof Mukam Nalwa, Post- Gumaanpur Lodan Fala Nalwa, Gumanpura, District Dungarpur.

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Medical And Health Department Government Of Rajasthan, Secretariat, Jaipur.

2. The Rajasthan Nursing Council, Jaipur, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.

3. The Rajasthan University Of Health Science, Through Its Registrar, Kumbha Marg, Sector-18, Pratap Nagar, Tonk Road, Jaipur.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur, Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Shreyansh Mardia

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/10/2021

The only prayer in the present petition is to inspect the

petitioner-Institute and pass appropriate orders for granting

permission to establish Nursing College for B.Sc. (N) course.

In view of the limited prayer, this Court deems it proper to

dispose of the writ petition with direction to the respondents to

inspect the petitioner-Institute after the requisite formalities are

(2 of 2) [CW-14208/2021]

completed by the petitioner, and pass appropriate order preferably

within a period of three months from today strictly in accordance

with law, if the Covid-19 situation improves.

Ordered accordingly.

Stay petition also stands disposed of.

(VIJAY BISHNOI),J

289-mohit/-

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