Skg Memorial Nursing Institute Of ... vs State Of Rajasthan
2021 Latest Caselaw 15586 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13956/2021

Skg Memorial Nursing Institute Of Para Medical Sciences, Jodhpur Through Its Chairperson Shri Dr Aanand Goyal S/o Shri S C Goyal, Aged About 58 Years, R/o First Residency Road, District Jodhpur (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through The Additional Chief Secretary, Medical And Health Department Government Of Rajasthan, Secretariat, Jaipur.

2. Deputy Secretary To The Government, (Group-1), Department Of Medical And Health, Government Of Rajasthan, Secretariat Jaipur.

3. Rajasthan Para Medical Council, Through The Registrar, C-

7(A), Sultan House, Sjs Highway, Banipark, Jaipur- 302016.

----Respondents

For Petitioner(s) : Mr. Rajendra katariya Mr. Bhawani singh Ransi Mr. Gourav Thanvi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/10/2021

Learned counsel for the petitioner has submitted that he has

a limited prayer to the effect that the respondents may kindly be

directed to inspect the petitioner-institute for the purpose of

conducting para-medical course-DMLT, DRT and DOT, TMT.

In view of the limited prayer made by the counsel for the

petitioner, this writ petition is disposed of with a direction to the

respondents to inspect the petitioner-institute and pass

(2 of 2) [CW-13956/2021]

appropriate order in accordance with law if necessary after the

requisites are completed by the petitioner-institute.

Ordered accordingly.

Stay Petition is also disposed of.

(VIJAY BISHNOI),J

79-mohit/-

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