Shri Karni Private Industrial ... vs State Of Rajasthan
2021 Latest Caselaw 15527 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 11854/2021

Shri Karni Private Industrial Training Institute, Nagaur Road, Langor, Tehsil Degana, District Nagaur Through The Secretary, Suresh Godara S/o Shri Ram Narayan Godara, Age 34 Years.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Technical Education, Government Of Rajasthan, Jaipur.

2. The Director (Training), Directorate Technical Education Rajasthan, Jodhpur.

3. The Director, Social Justice And Welfare Department, Government Of Rajasthan, Jaipur.

----Respondents

For Petitioner(s) : Mr. M.A. Siddiqui For Respondent(s) : Mr. Anupam Gopal Vyas for Mr. A.K. Gaur, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/10/2021

Learned counsel Mr. Anupam Gopal Vyas for Mr. A.K. Gaur,

AAG appearing on behalf of all the respondents. Hence, service is

complete. He seeks some time to complete his instructions.

Time prayed for is allowed.

List after four weeks.

In the meanwhile, the respondents shall provisionally permit

the petitioner-institute to upload the data of the students for the

purpose of scholarship. It is made clear that uploading of such

data of the students for the purpose of scholarship of the

(2 of 2) [CW-11854/2021]

petitioner- Institute shall not create any right in favour of the

petitioner-Institute of the students.

(VIJAY BISHNOI),J

170-Arun/-

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