Thakara Ram vs The State Of Rajasthan
2021 Latest Caselaw 15507 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 4817/2021

Thakara Ram

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Pritam Solanki For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

05/10/2021

List this matter after one week.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J

170/nikhil

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