Citation : 2021 Latest Caselaw 15479 Raj
Judgement Date : 5 October, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 11521/2021
D.H. College Of Nursing, Jaipur Under The Dhyawan Vikash Sanstha, Through Its Secretary Om Wati W/o Raj Kumar Meena Age 38 Years, Address Luniyawas, Tehsil Sanganer, Jaipur 302031
----Petitioner Versus
1. State Of Rajasthan, Through Its Principal Secretary Medical And Health Department, Government Of Rajasthan, Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39 Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Naursing And Para Medical Institutions Society Branch Office Jodhpur Through Its Secretary Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Lalit Parihar
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
05/10/2021
The only prayer in the present petition is to inspect the
petitioner-Institute and pass appropriate orders for granting
permission to establish Nursing College for GNM course.
In view of the limited prayer, this court deems it proper to
dispose of the writ petition with direction to the respondents to
inspect the petitioner-Institute after the requisite formalities are
completed by the petitioner, and pass appropriate order preferably
(2 of 2) [CW-11521/2021]
within a period of three months from today strictly in accordance
with law, if the Covid-19 situation improves.
Ordered accordingly.
Stay petition also stands disposed of.
(VIJAY BISHNOI),J
15-Arun/-
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