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The Director, Sbi Rural Self ... vs Om Kanwar Bhati
2021 Latest Caselaw 15478 Raj

Citation : 2021 Latest Caselaw 15478 Raj
Judgement Date : 5 October, 2021

Rajasthan High Court - Jodhpur
The Director, Sbi Rural Self ... vs Om Kanwar Bhati on 5 October, 2021
Bench: Sangeet Lodha, Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 572/2021

1. The Director, SBI Rural Self Employment Training Institute (Rseti) Society, Jaipur, Lead Bank Department, State Bank Of India, Local Head Office, Tilak Marg, C-Scheme, Jaipur, Rajasthan.

2. The Director, Rural Self Employment Training Institute (Rseti), Jaisalmer, Rajasthan.

----Appellants Versus

1. Om Kanwar Bhati W/o Shri Jitendra Singh, Aged About 37 Years, R/o H.No.462, Ward No.23, Indira Colony, Jaisalmer, Rajasthan.

2. Union Of India, Through The Secretary, Department Of Rural Development, NRLM (RSETI) Division, Ministry Of Rural Development, Government Of India, 06Th Floor, Hotel Samrat, Kautilya Marg, Chanakyapuri, New Delhi.

----Respondents

For Appellant(s) : Dr. Sachin Acharya with Mr. Chayan Bothara.

For Respondent(s) :

HON'BLE MR. JUSTICE SANGEET LODHA HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Order

05/10/2021

Heard learned counsel for the appellants.

Issue notice of the appeal as well as of stay application.

In the meanwhile and until further orders, the effect and

operation of the impugned judgment dated 15.09.2020, passed by

learned Single Judge shall remain stayed.

(MANOJ KUMAR GARG),J (SANGEET LODHA),J 70-MS/-

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