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Anesh vs State Of Rajasthan
2021 Latest Caselaw 15435 Raj

Citation : 2021 Latest Caselaw 15435 Raj
Judgement Date : 4 October, 2021

Rajasthan High Court - Jodhpur
Anesh vs State Of Rajasthan on 4 October, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous III Bail Application No. 6690/2021

Anesh S/o Onkar Lal Gayri, Aged About 28 Years, R/o Bhardawad, Yashodharman Nagar P.s. , Distt. Mandsaur (Mp). (Lodged In Distt. Jail, Chittorgarh)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. B. Ray Bishnoi For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/10/2021

Learned counsel for the petitioner does not want to

press this third bail application, however, seeks liberty for

the petitioner to file a fresh bail application before the

trial court after recording of the statement of the Seizure

Officer.

Accordingly, this third bail application is dismissed as

not pressed with the liberty sought for.

(VIJAY BISHNOI),J

166-msrathore/-

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