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Smt. Sugan Devi Tripathi vs Shri Prakash Chandra
2021 Latest Caselaw 15431 Raj

Citation : 2021 Latest Caselaw 15431 Raj
Judgement Date : 4 October, 2021

Rajasthan High Court - Jodhpur
Smt. Sugan Devi Tripathi vs Shri Prakash Chandra on 4 October, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12252/2021

Smt. Sugan Devi Tripathi

----Petitioner Versus Shri Prakash Chandra

----Respondent

For Petitioner(s) : Mr. Nitin Prakash Trivedi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/10/2021

Issue notice. Issue notice of stay application as well,

returnable on 28th October, 2021.

(VIJAY BISHNOI),J

39-Arun/-

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