Jamnalal Bajaj Private ... vs State Of Rajasthan
2021 Latest Caselaw 15428 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13080/2021

Jamnalal Bajaj Private Industrial Training Institute, Palwas Road, Sikar, Rajasthan Through Secretary Shrawan Kumar S/o Shri Ranglal Thaior, Aged About 35 Years, Resident Of Village Shyampura, Sikar, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Technical Education, Government Of Rajasthan, Jaipur.

2. The Director (Training), Directorate Technical Education Rajasthan, Jodhpur.

3. The Director, Social Justice And Welfare Department, Government Of Rajasthan, Jaipur.

----Respondents

For Petitioner(s) : Mr. M.A. Siddiqui For Respondent(s) : Mr. Salman Agha

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/10/2021

Issue notice.

Learned counsel Mr. Salman Agha accepts notice on behalf of

all the respondents. Hence, service is complete. He seeks some

time to complete his instructions.

Time prayed for is allowed.

List after four weeks.

In the meanwhile, the respondents shall provisionally permit

the petitioner-institute to upload the data of the students for the

purpose of scholarship. It is made clear that uploading of such

data of the students for the purpose of scholarship of the

(2 of 2) [CW-13080/2021]

petitioner- Institute shall not create any right in favour of the

petitioner-Institute of the students.

(VIJAY BISHNOI),J

225-mohit/-

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