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Kishan Lal And Ors vs Mewara Kshatriya
2021 Latest Caselaw 15420 Raj

Citation : 2021 Latest Caselaw 15420 Raj
Judgement Date : 4 October, 2021

Rajasthan High Court - Jodhpur
Kishan Lal And Ors vs Mewara Kshatriya on 4 October, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8394/2012

Kishan Lal And Ors.

----Petitioner Versus Mewara Kshatriya

----Respondent

For Petitioner(s) : Mr. Suresh Shrimali

HON'BLE MR. JUSTICE VIJAY BISHNOI

Order

04/10/2021

Application (01/2021) has been preferred on behalf of the

petitioner seeking extension of interim order in view of the

judgment passed by the Hon'ble Supreme Court in the case of

Asian Resurfacing of Road Agency Pvt. Ltd. Vs. Central

Bureau of Investigation, reported in (2018) 16 SCC 299.

Having heard learned counsel for the parties and after

perusing the material available on record, prima facie, it appears

that it is a case where stay is required to be continued to secure

the ends of justice. Hence, the aforesaid application is allowed.

The interim order dated 09.01.2014 granted by this Court is

extended till further orders.

(VIJAY BISHNOI),J

106-akash/-

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