Praveen Vaishnav vs Smt. Krishna Mathur
2021 Latest Caselaw 15416 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9896/2021

Praveen Vaishnav

----Petitioner Versus Smt. Krishna Mathur

----Respondent

For Petitioner(s) : Mr. Rajendra Singh Rathore For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/10/2021

Issue notice to the respondent No.1 only, returnable on

27.10.2021 and be given 'dasti' to learned counsel for the

petitioner.

(VIJAY BISHNOI),J

Surabhii/30-

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