Prem Kumar vs State Of Rajasthan
2021 Latest Caselaw 15409 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 270/2021

Prem Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Nimba Ram Choudhary For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/10/2021

Learned Public Prosecutor has contended that case diary is

not received till date.

List this matter after two weeks.

Public Prosecutor is directed to ensure that case diary be

available on the next date.

(PANKAJ BHANDARI),J

Nikhil-Nirmala/14

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