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Sana Parveen vs State Of Rajasthan
2021 Latest Caselaw 15408 Raj

Citation : 2021 Latest Caselaw 15408 Raj
Judgement Date : 4 October, 2021

Rajasthan High Court - Jodhpur
Sana Parveen vs State Of Rajasthan on 4 October, 2021
Bench: Pankaj Bhandari

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 581/2021

Sana Parveen

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Avinash Bhati For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/10/2021

List this matter after two weeks.

(PANKAJ BHANDARI),J

Nikhil-Nirmala/15

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