Manjeet Kaur vs State
2021 Latest Caselaw 15407 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 4202/2020

Manjeet Kaur W/o Salvindra Singh

----Petitioner Versus

1. State, Through Pp

2. Karnel Singh S/o Labh Singh

----Respondents

For Petitioner(s) : Mr. Umesh Kant Vyas For State : Mr. Gaurav Sngh, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/10/2021

List this matter alongwith the Misc. Petition No. 3874/2020.

(PANKAJ BHANDARI),J Nikhil-Nirmala/13

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