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Dilawar Meman vs State
2021 Latest Caselaw 15367 Raj

Citation : 2021 Latest Caselaw 15367 Raj
Judgement Date : 4 October, 2021

Rajasthan High Court - Jodhpur
Dilawar Meman vs State on 4 October, 2021
Bench: Pankaj Bhandari

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2938/2020

1. Dilawar Meman S/o Shri Abdul Sattar Meman, Aged About 52 Years, Village Vichhi, P.s. Kherod, District Sabarkantha, (Gujrat).

2. Smt. Naseem Bano @ Bhuri W/o Dilawar Menan, Aged About 32 Years, Village Vichhi, P.s. Kherod, District Sabarkantha, (Gujrat).

----Petitioners Versus

1. State, Through P.p.

2. Shri Gul Nawaj S/o Shri Sarfaraj Ahmad, R/o Village Kotara, P.s. Kotara, District Udaipur (Rajasthan).

----Respondents

For Petitioner(s) : Mr. Shambhoo Singh Rathore For State : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/10/2021

Counsel for the petitioner does not want to press this Misc.

Petition, seeks liberty to raise the grounds taken in the Misc.

Petition before the Court below at the time of framing of charge.

Accordingly, this Misc. Petition is dismissed as withdrawn

with liberty as prayed for.

Stay application stands disposed.

(PANKAJ BHANDARI),J Nikhil-Nirmala/12

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