Rajasthan Swavitt Poshit ... vs State Of Rajasthan
2021 Latest Caselaw 15356 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13494/2021

Rajasthan Swavitt Poshit Mahavidhayalaya Shikshak Mahasangh Sansthan

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. CP Trivedi For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/10/2021

Issue notice of the writ petition, returnable on 25.10.2021

and be given 'dasti' to learned counsel for the petitioner.

(VIJAY BISHNOI),J

Surabhii/113-

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