M/S. Saran Construction Company vs State Of Rajasthan
2021 Latest Caselaw 15340 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13104/2021

M/s. Saran Construction Company, Through Proprietor Ram Narain S/o Shri Ramdhan, By Caste Jat, Aged 55 Years, Resident Of Toki Tehsil Ladnun District Nagaur.

----Petitioner Versus

1. State Of Rajasthan, Through The District Collector, Nagaur.

2. Chief Executive Officer, Zila Parishad, Nagaur.

3. Block Development Officer, Panchayat Samiti Ladnun District Nagaur.

----Respondents

For Petitioner(s) : Mr. RS Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/10/2021

Learned counsel for the petitioner does not want to press

this writ petition, however, seeks liberty for the petitioner to file

an appeal under Section 38 of Rajasthan Transparency Public

Procurement Act, 2012.

Hence, this writ petition is dismissed as not pressed with

liberty sought for.

(VIJAY BISHNOI),J

101-mohit/-

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