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Om Prakash vs Kapil Gupta
2021 Latest Caselaw 15335 Raj

Citation : 2021 Latest Caselaw 15335 Raj
Judgement Date : 1 October, 2021

Rajasthan High Court - Jodhpur
Om Prakash vs Kapil Gupta on 1 October, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13748/2021

Om Prakash

----Petitioner Versus Kapil Gupta

----Respondent

For Petitioner(s) : Mr. Joga Ram Patel For Respondent(s) : Mr. O.P. Mehta (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/10/2021

Learned counsel Mr. Om Prakash Mehta appearing on behalf

of respondent No.4 prays for some time to file reply to the writ

petition.

Time prayed for is granted.

List on 27.10.2021.

In the meantime, the Senior Civil Judge, Jodhpur Metro shall

not pass final order in the land acquisition proceeding No. 3/2015.

(VIJAY BISHNOI),J

310-mohit/-

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