Subhash Chandra Swami vs State Of Rajasthan
2021 Latest Caselaw 15330 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13580/2021

Subhash Chandra Swami

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Harish Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/10/2021

Issue notice, returnable within a period of two weeks and be

given 'dasti' to learned counsel for the petitioner for service.

(VIJAY BISHNOI),J

125-mohit/-

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