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Buniyadi Shikshak Prashikshan ... vs State Of Rajasthan
2021 Latest Caselaw 15309 Raj

Citation : 2021 Latest Caselaw 15309 Raj
Judgement Date : 1 October, 2021

Rajasthan High Court - Jodhpur
Buniyadi Shikshak Prashikshan ... vs State Of Rajasthan on 1 October, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 12782/2020

Buniyadi Shikshak Prashikshan Mahavidhyalaya College, Gandhi Vidhay Mandir, Sardarsahar Churu, Through Its Authorized Signatory Sandeep Kumar Saini S/o Shri Prakash Chandra Saini, Aged About 36 Years, B/c Saini, At Present Deputy Registrar, Iase, Deemed University, Sardarsahar, District Churu, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Secretary, Department Of Higher Education, Secretariat, Rajasthan, Jaipur.

2. Commissioner, College Education, Rajasthan, Jaipur.

3. Coordinator, Pre Teacher Education Test-2020 (Ptet), Government Dungar College, Bikaner, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Kailash Jangid

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/10/2021

An application (02/21) has been preferred on behalf

of the petitioner seeking withdrawal of the writ petition

with liberty to the petitioner to file a fresh writ petition, if

occasion so arise.

Accordingly, the writ petition is dismissed as

withdrawn with the liberty sought for.

The aforesaid application is disposed of.

(VIJAY BISHNOI),J

227-msrathore/-

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