Pavan Kumar Meena Son Of ... vs State Of Rajasthan
2021 Latest Caselaw 6359 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 2444/2021

                                   Pavan Kumar Meena Son Of Laxminarayan Meena
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Anil Sharma for Mr. Pushpendra Kumar Pandey For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

10/11/2021

Time is sought on behalf of the counsel for the petitioner.

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /36

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