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Ishak Ahmed S/O Khairati Khan B/C ... vs State Of Rajasthan
2021 Latest Caselaw 6358 Raj/2

Citation : 2021 Latest Caselaw 6358 Raj/2
Judgement Date : 10 November, 2021

Rajasthan High Court
Ishak Ahmed S/O Khairati Khan B/C ... vs State Of Rajasthan on 10 November, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 6682/2019

                                    Ishak Ahmed S/o Khairati Khan
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Anshul Sharma for Mr. Abdul Rahim Khan For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

10/11/2021

List this matter after one week, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /18

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