Aashiq Khan S/O Shri Fateh ... vs State Of Rajasthan
2021 Latest Caselaw 6259 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 3955/2021

                                   Aashiq Khan S/o Shri Fateh Mohammad,
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Arafat Hussain For Complainant(s) : Mr. Prakash Chand Thakuriya For State : Mr. Shyam Prakash Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/11/2021

List this matter after one week.

Till then interim order, if any, shall continue.

(PANKAJ BHANDARI),J

ARTI SHARMA /179

Powered by TCPDF (www.tcpdf.org)