Dr. Ujjwal Kumar Kalla vs State Of Rajasthan And Anr
2021 Latest Caselaw 17961 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8151/2018

Dr. Ujjawal Kumar kalla S/o Shri Hot Chand kalla, aged 44 years R/o9/52, M.P. Nagar, Bikaner (Rajasthan)

----Petitioner Versus

1. State of Rajasthan, Department of Technical Education, Rajasthan, Jaipur through its Secretary

2. Government Engineering College, Bikaner, through its Principal

----Respondent

For Petitioner(s) : Mr. Vikas Bijarnia For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/11/2021

Learned counsel for the petitioner has submitted that he

wants to withdraw this writ petition.

Accordingly, this writ petition is dismissed as withdrawn.

(VIJAY BISHNOI),J

C-mohit/-

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