M/S. Kisan Vikas Sewa Samiti vs State Of Rajasthan
2021 Latest Caselaw 17909 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 6300/2021

M/s. Kisan Vikas Sewa Samiti, Dagla, A Society Registered Under The Societies Registration Act, 1958 Through Its President Mukesh Kumar Bhati S/o Shri Mangi Lal Aged About 42 Years, R/o Village Dagla Tehsil Raipur, District Pali.

----Petitioner Versus

1. State Of Rajasthan, Through The Principal Secretary, Mines Department, Secretariat, Jaipur.

2. The Secretary To The Government, Water Resources Department, Rajasthan, Jaipur.

3. The Director Of Mines And Geology, Rajasthan, Udaipur.

4. The Superintending Mining Engineer, Mines And Geology Department, Ajmer.

5. The Mining Engineer, Beawar, District Ajmer.

6. Balwant Singh S/o Dhukal Ram Meghwanshi, R/o Budhaniyon Ka Baas, Post Ram Rikh Ki Dhani, Tehsil Surajgarh District Jhunjhunu.

7. Sumer Singh S/o Shri Madan Lal Meghvanshi, R/o Jodha Ka Bas, Kari Tehsil Navalgarh, District Jhunjhunu.

----Respondents

For Petitioner(s) : Mr. Deen Dayal Thanvi. For Respondent(s) : Mr. Sandeep Shah, AAG.

Mr. Muktesh Maheshwari.

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE SUDESH BANSAL

Order

29/11/2021

Learned advocates have placed on record the copies of

judgments of the Supreme Court dated 11.11.2021 in the case of

Bajri Lease Lol Holders Welfare Society vs. The State of Rajasthan

and others. Learned Additional Advocate General placed an office

(2 of 2) [CW-6300/2021]

order dated 14.11.2021 and stated that in view of the said

judgment of Supreme Court, the mining lease of the private

respondents have been cancelled.

Learned counsel for the petitioner submitted that mining

operations are still going on.

It is expected that the State authorities shall ensure that no

such mining takes place in the area where lease has been

cancelled. It would be the duty of the authorities to stop any such

mining if it is otherwise going on.

With these observations and directions, the petition is

disposed of.

(SUDESH BANSAL),J (AKIL KURESHI),CJ 33-jayesh/-

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