Nagendra Pandey vs U. I. T., Bikaner And Anr
2021 Latest Caselaw 17787 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1509/2013

Nagendra Pandey

----Petitioner Versus U. I. T., Bikaner And Anr.

----Respondent

For Petitioner(s) : None Present For Respondent(s) : Mr. Rajeev Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/11/2021

The application (IA Nos.1/21 & 2/21) preferred on behalf of

the petitioner for early listing of the writ petition is considered and

disposed of.

List the matter in the second week of January, 2022.

(VIJAY BISHNOI),J

20-Arun/-

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