Smt. Dimple vs State And Ors
2021 Latest Caselaw 17782 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 891/2017

Smt. Dimple D/o Sh. Jagram Ji, R/o Mukam Chimbdawas, Post- Dudhawa, Tehsil-Chitalwana, Jalore

----Petitioner Versus

1. State Of Rajasthan Through The Secretary, Secondary Education Department, Govt. Of Rajasthan, Jaipur

2. The Director, Secondary Education, Rajasthan, Bikaner

3. The District Education Officer, Secondary Education, Jalore

----Respondents

For Petitioner(s) : Mr. Dinesh Bishnoi For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/11/2021

Learned counsel for the petitioner has submitted that he

does not want to press this writ petition.

Accordingly, this writ petition is dismissed as not pressed.

(VIJAY BISHNOI),J

103-Arun/-

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