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Smt. Deepika vs State And Ors
2021 Latest Caselaw 17779 Raj

Citation : 2021 Latest Caselaw 17779 Raj
Judgement Date : 25 November, 2021

Rajasthan High Court - Jodhpur
Smt. Deepika vs State And Ors on 25 November, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1169/2018

Smt. Deepika

----Petitioner Versus State And Ors

----Respondent

For Petitioner(s) : Mr. Avin Chhangani For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/11/2021

The application (IA No.2/18) preferred on behalf of the

petitioner for early hearing of case is considered and disposed of.

List the matter on 04.01.2022 alongwith S.B. Civil Writ

Petition No.16636/2017.

(VIJAY BISHNOI),J

32-mohit/-

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