Kishna Ram Meghwal vs The State Of Rajasthan
2021 Latest Caselaw 16891 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 15793/2021

Kishna Ram Meghwal S/o Pharsa Ram, Aged About 29 Years, Village Somasar, Tehsil Sardarshahar, District Churu, Presently Working On The Post Of Cook At Government Communication Juvenile Home, Churu.

----Petitioner Versus

1. The State Of Rajasthan, Through The Secretary, Department Of Social Justice And Empowerment, Government Of Rajasthan, Secretariat, Jaipur.

2. The Director, Department Of Social Justice And Empowerment, Government Of Rajasthan, Secretariat, Jaipur.

3. Superintendent, Government Communication Juvenile Home, Churu.

----Respondents

For Petitioner(s) : Mr. Hemant Dutt.

HON'BLE MR. JUSTICE ARUN BHANSALI Order 12/11/2021

Learned counsel for the petitioner relies on judgment in

State of Punjab & Ors. v. Jagjit Singh & Ors.: (2017) 1 SCC 148.

Issue notice to the respondents.

A copy of the petition be served on Ms. Vandana Bhansali,

Dy.G.C., who may complete his instructions / file reply by the next

date.

List the petition on 10.12.2021.

Office is directed to reflect the name of Ms. Vandana

Bhansali, Dy. G.C. as counsel appearing for the respondents in

the cause list.

(ARUN BHANSALI),J 64-Sumit/-

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