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M/S. Vikram Solar Limited vs State Of Rajasthan
2021 Latest Caselaw 16781 Raj

Citation : 2021 Latest Caselaw 16781 Raj
Judgement Date : 10 November, 2021

Rajasthan High Court - Jodhpur
M/S. Vikram Solar Limited vs State Of Rajasthan on 10 November, 2021
Bench: Manoj Kumar Garg

(1 of 1) [CRLW-554/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Writ Petition No. 554/2021

M/s. Vikram Solar Limited

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr.Dhanesh Relan, Adv.

Mr.Ankur Mathur, Adv.

Mr.Vivek Mathur, Adv.

For Respondent(s) : Mr.A.R.Godara, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

10/11/2021

An application has been filed on behalf of the petitioner for

early listing of the writ petition.

For the reasons mentioned in the application (Inward

No.1/2021), the same is allowed. Let the matter be listed on

17.11.2021.

(MANOJ KUMAR GARG),J

108-NK/-

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