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Ladhu Ram vs State Of Rajasthan
2021 Latest Caselaw 16701 Raj

Citation : 2021 Latest Caselaw 16701 Raj
Judgement Date : 9 November, 2021

Rajasthan High Court - Jodhpur
Ladhu Ram vs State Of Rajasthan on 9 November, 2021
Bench: Vijay Bishnoi, Anoop Kumar Dhand

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 584/2020

Ladhu Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None Present For Respondent(s) : Mr. Sunil Beniwal, AAG For Respondent No.5 : Mr. Kaushal Sharma

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

09/11/2021

Learned counsel Mr. Kaushal Sharma appearing on behalf of

the respondent No.5 seeks a week's time to file affidavit of the

respondent No.5 to the effect that he and another encroacher are

ready to surrender 5 bighas of land in lieu of 3 bighas of oran

land.

List on 29th November, 2021, as prayed.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

67-Arun/-

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