Prem Bai And Ors vs Smt Jatan Bai And Ors
2021 Latest Caselaw 16696 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 547/2015

Prem Bai And Ors

----Appellant Versus Smt Jatan Bai And Ors

----Respondent

For Appellant(s) : Mr. Chaitanya Gehlot For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

09/11/2021

Learned counsel for the appellants seeks a week's time to file

PF and notices of respondent No. 4/5. Time prayed for is granted.

Having heard learned counsel for the appellants, let notices

of the application (I.A. No.1/21) under Order 22 Rule 4 read with

Section 151 CPC be issued to the respondents, returnable within

three weeks.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

Surabhii/45-

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