The Thar Dry Port And Anr vs Union Of India And Ors
2021 Latest Caselaw 16692 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 8715/2017

The Thar Dry Port And Anr.

----Petitioner Versus Union Of India And Ors.

----Respondent Connected With

1. D.B. Civil Writ Petition No. 3870/2010

2. D.B. Civil Writ Petition No. 7278/2010

3. D.B. Custom Appeal No. 4/2019

4. D.B. Civil Writ Petition No. 6646/2019

5. D.B. Civil Writ Petition No. 16982/2019

6. D.B. Civil Writ Petition No. 10597/2021

For Petitioner(s) : Mr. Vikas Balia For Respondent(s) : Mr. Ramdev Rajpurohit for Mr. Rajvendra Sarswat

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

09/11/2021

List these matters on 6.12.2021, as prayed.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

75-81 ms rathore

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