Bhabuta Ram vs State Of Rajasthan
2021 Latest Caselaw 16631 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 12461/2018

Bhabuta Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mahesh Joshi For Respondent(s) : Mr. Sunil Beniwal, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

08/11/2021

List the matter after four weeks, as prayed.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J 53-mohit/-

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