Prem Nath vs State Of Rajasthan
2021 Latest Caselaw 16626 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6105/2019

Prem Nath S/o Shri Khiya Nath, Aged About 40 Years, By Caste Kalbeliya, R/o Village Cherai, Tehsil Osian, District Jodhpur.

----Petitioner Versus

1. State of Rajasthan through P.P.

2. S.H.O., Police Station Osian, District Jodhpur (Raj.).

----Respondents

For Petitioner(s) : Mr. Suresh Kumar Maru For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

08/11/2021

Learned counsel for the petitioner submits that he wants to

withdraw the present misc. petition.

Accordingly the present misc. petition is dismissed as

withdrawn.

(VINIT KUMAR MATHUR),J

106-Shahenshah/-

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