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Gopal Das Lohiya vs Union Of India
2021 Latest Caselaw 16615 Raj

Citation : 2021 Latest Caselaw 16615 Raj
Judgement Date : 8 November, 2021

Rajasthan High Court - Jodhpur
Gopal Das Lohiya vs Union Of India on 8 November, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 12292/2021

Gopal Das Lohiya

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Pradeep Swami For Respondent(s) : Mr. Sunil Beniwal, AAG Mr. Pooshan for Mr. BP Bohra

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

08/11/2021

Learned counsel Mr. Pooshan for Mr. BP Bohra is appearing

on behalf of respondent No.1 and Mr. Sunil Beniwal, learned AAG

is appearing on behalf of respondent Nos. 2 to 4. Service is,

therefore, complete.

List this matter for admission after four weeks.

In the meantime, the respondents may file reply to the writ

petition.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

Surabhii/57-

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