Kamal Singh Jat vs State Of Rajasthan
2021 Latest Caselaw 9642 Raj

(1 of 1) [CRLAS-438/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 438/2021

Kamal Singh Jat

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Shambhoo Singh Rathore, Adv.

through VC For Respondent(s) : Ms. Anita Gehlot, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG (VACATION JUDGE)

Judgment / Order

31/05/2021

Put up on 07.06.2021, as prayed.

(MANOJ KUMAR GARG), VJ 72-MS/-

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