Virendra Singh @ Tammu Singh vs State Of Rajasthan
2021 Latest Caselaw 9641 Raj

(1 of 1) [CRLAS-394/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 394/2021

Virendra Singh @ Tammu Singh

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. SS Sisodia, Adv. through VC For Respondent(s) : Ms. Anita Gehlot, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG (VACATION JUDGE)

Judgment / Order

31/05/2021

Put up on 03.06.2021, as prayed.

(MANOJ KUMAR GARG), VJ 71-MS/-

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