Amarjeet Singh vs State Of Rajasthan
2021 Latest Caselaw 9536 Raj

(1 of 1) [CRLAS-454/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 454/2021

Amarjeet Singh

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. JS Bhaleria, Adv. through VC For Respondent(s) : Ms. Anita Gehlot, PP Mr. Umesh Kant Vyas, Adv. through VC

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

24/05/2021

Put up on 01.06.2021, as prayed.

(MANOJ KUMAR GARG),J 123-MS/-

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