Raju @ Rajuram @ Rajaram vs State Of Rajasthan
2021 Latest Caselaw 9534 Raj

(1 of 1) [CRLMB-6498/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 6498/2021

Raju @ Rajuram @ Rajaram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Shambhoo Singh, Adv. through VC For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

24/05/2021

Counsel for the petitioner submits that he has already filed

challan papers.

Office is directed to tag challan paper in court file and list the

matter after two weeks.

(MANOJ KUMAR GARG),J 101-MS/-

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