Asa Ram @ Asu Ram vs State Of Rajasthan
2021 Latest Caselaw 9526 Raj

(1 of 1) [CRLMB-6654/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 6654/2021

Asa Ram @ Asu Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. JS Choudhary, Sr. Adv. through VC assisted by Mr. Pradeep Choudhary For Respondent(s) : Mr. SS Rajpurhoit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

24/05/2021

Put up before another Bench.

(MANOJ KUMAR GARG),J 117-MS/-

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