Citation : 2021 Latest Caselaw 9524 Raj
Judgement Date : 24 May, 2021
(1 of 1) [CRLMB-6750/2021]
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 6750/2021
Ratanlal
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Pankaj Kumar Gupta, Adv.
through VC For Respondent(s) : Mr. SS Rajpurohit, PP
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment / Order
24/05/2021
Learned Public Prosecutor is directed to call for the case
diary from the concerned Police Station.
Put up after two weeks, as prayed.
(MANOJ KUMAR GARG),J 119-MS/-
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