Govind Ram @ Govaram vs State Of Rajasthan
2021 Latest Caselaw 9516 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous II Bail Application No. 3958/2021

Govind Ram @ Govaram S/o Sh. Khimaram, Aged About 31 Years, R/o Guiya Fali Moras, Tehsil Pindwara, Dist. Sirohi. (In Judicial Custody At District Jail Sirohi) (Behind The Bar Since 01- 11-2020).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Rajesh Choudhary (through VC) For Respondent(s) : Mr. Shrawan Bishnoi, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

21/05/2021

Learned counsel for the petitioner, without arguing the

matter on merits, has submitted that he does not want to press

this criminal misc. bail application at this stage.

Accordingly, this second criminal misc. bail application

preferred by the petitioner under Section 439 Cr.P.C. is dismissed

as not pressed at this stage.

(VIJAY BISHNOI),J

9-akash/-

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