Mohd. Asif vs Abdul Gafoor
2021 Latest Caselaw 9487 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 107/2021

Mohd. Asif

----Appellant Versus Abdul Gafoor

----Respondent

For Appellant(s) : Mr. Manish Shishodia (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/05/2021

Learned counsel for the appellant has submitted that defects

pointed out by the Registry has already been cured.

Let record of the trial court be called for. Requisition of

record be given 'dasti' to the learned counsel for the appellant.

List as soon as record is received.

(VIJAY BISHNOI),J

Surabhii/27-

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