Pradeep Acharya vs State
2021 Latest Caselaw 9437 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 5112/2021 Pradeep Acharya S/o Babulal Acharya, Aged About 28 Years, resident of Kheteswar Basti, Nayashahar Bikaner (Raj.).

(Presently Lodged At Central Jail Bikaner).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Kaushal Gautam, through video-

call.

For Respondent(s) : Mr. Vikram Sharma, P.P.

Mr. Shyam Sundar Khatri, through video-call.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

12/05/2021

Learned counsel for the petitioner wants to withdraw this

Criminal Miscellaneous Bail Application.

Hence, the present Criminal Miscellaneous Bail Application is

dismissed as withdrawn at this stage.

(MANOJ KUMAR GARG),J 72-Prashant/-

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