Bhimsain @ Bhim Godara vs State Of Rajasthan
2021 Latest Caselaw 9424 Raj

(1 of 1) [CRLAS-280/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 280/2021

Bhimsain @ Bhim Godara

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Manjeet Godara, Adv. through VC For Respondent(s) : Mr. SK Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

11/05/2021

Put up on 15.05.2021, as prayed.

(MANOJ KUMAR GARG),J 85-MS/-

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