Govind vs State Of Rajasthan
2021 Latest Caselaw 9414 Raj

(1 of 1) [SOSA-256/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 256/2021

Govind

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ramesh Purohit, Adv. through VC For Respondent(s) : Mr. SK Bhati, Pp

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

11/05/2021

Put up on 20.05.2021, as prayed.

(MANOJ KUMAR GARG),J 93-MS/-

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