Nema Ram Meghwal vs Coordinator Ptet-2020, ...
2021 Latest Caselaw 9377 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7121/2021

Nema Ram Meghwal

----Petitioner Versus Coordinator PTET-2020, Government Dungar College, Bikaner

----Respondent

For Petitioner(s) : Mr. Sampat Prajapat (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/05/2021

Defects pointed out by the Registry are formal in nature,

therefore, they are ignored.

Issue notice. Issue notice of stay application also, returnable

within a period of six weeks.

(VIJAY BISHNOI),J

43-akash/-

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